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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(2) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(2)If the Board is of the view that the water quality of a steam has suddenly deteriorated, it may clear the closing down of certain operations to prevent undue pollution in the stream as a temporary measure.