Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Haryana - Subsection Section 100(2) in Punjab Cinemas (Regulation) Rules, 1952 (2)The television set or screen for exhibition of video films shall be kept all appropriate height so as to be visible to the viewers sitting in the last row.
