Section 17(1)(c) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978
(c)a "Tenders Committee" consisting of the Managing Director, the Finance Director, the [Engineering Director, the Technical Director, the Executive Director and] [Substituted by Chennai Metropolitan Water Supply and Sewerage (Second Amendment) Act, 1997 (Tamil Nadu Act 58 of 1997).] the directors referred to in clause (b), clause (e) (iii) and (iv) of section 4;