Madhya Pradesh High Court
Vijay Kumar [D] Smt.Phool Bai vs Smt.Vijay Laxmi Raikwar & Ors. on 25 July, 2024
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 SA-854-1997 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 854 of 1997 (VIJAY KUMAR [D] SMT.PHOOL BAI Vs SMT.VIJAY LAXMI RAIKWAR & ORS. ) Dated : 25-07-2024 Shri Vimal Gupta - Advocate for the appellant.
Learned counsel for the appellant prays for and is granted seven days time to comply the order dated 9.8.2023.
List thereafter for final hearing in the Final Hearing List.
(DWARKA DHISH BANSAL) JUDGE nd Signature Not Verified Signed by: NIDHI DAVE Signing time: 7/26/2024 2:40:42 PM