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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

UT Ladakh - Subsection

Section 22(1)(n) in The University of Ladakh Act, 2018

(n)to appoint paper setters and examiners for all the examinations held by the Cluster University in accordance with the procedure prescribed in the Statutes ;