Delhi High Court - Orders
Zakiya Zaidi vs M - Tech Developers Ltd on 22 January, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~CP-18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 485/2016
ZAKIYA ZAIDI ..... Petitioner
Through Dr.B.K.Dash and Mr. Alok Kumar,
Advs.
versus
M - TECH DEVELOPERS LTD. ..... Respondent
Through Mr.Gaurav Bhardwaj, Adv.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 22.01.2019 CA No. 1051/2017 (for restoration) No time left.
List on 19.02.2019.
JAYANT NATH, J JANUARY 22, 2019 rb