Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jammu-Kashmir - Section Section 74 in Jammu and Kashmir Wakafs Act, 2001 74. Act to override other laws. - The provisions of this Act, and the rules and orders made thereunder shall have the overriding effect notwithstanding anything to the contrary contained in ay other law or any instrument having force, by virtue of such other law.
