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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(3) in Rajasthan Panchayati Raj (Election) Rules, 1994

(3)After having determined the offices of Pramukhs reserved for SCs and STs, the Government shall allocate the offices of Pramukhs reserved for Backward Classes by drawing lots out of the remaining districts.