Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Tamilnadu - Subsection Section 71(vi) in Chennai City Police Act, 1888 (vi)Driving, etc., vehicles without springs otherwise than on side of road. - Whoever drives, drags or pushes any vehicle without springs on any road or street except on the side thereof.
