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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(ii) in Homoeopathy (Degree Course) Regulations, 1983

(ii)candidate with benchmark disabilities as specified under the Rights of Persons with Disabilities Act, 2016 (49 of 2016), the minimum qualifying marks in qualifying examination in Physics, Chemistry and Biology shall be forty-five per cent, for general category and forty per cent, for the Scheduled Castes, Scheduled Tribes and Other Backward Classes.]