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[Cites 0, Cited by 0] [Section 155A(3)] [Section 155A] [Entire Act]

Union of India - Subsection

Section 155A(3)(b) in Aircraft Rules, 1937

(b)A complete copy of the manual or such portions of the manual as the Director-General may direct shall be submitted to the appropriate regional office of the [Directorate General of Civil Aviation] [Substituted for 'Civil Aviation Department' by Notification No. G.S.R. 289(E), dated 08.04.2022 (w.e.f. 23.03.1937).] for approval.