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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1)(a) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

(a)The inter se seniority of the officers appointed on promotion to the cadre of Audit Superintendent shall be regulated in the order in which the names appear in the select list.