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State of Telangana - Section

Section 20 in Nizams Institute of Medical Sciences Act, 1989

20. Appointment of Dean.

(1)There shall be a Dean of the Institute who shall be appointed by the Governing Council from amongst the faculty of the Institute.
(2)The Dean shall assist the Director in academic affairs of the Institute and shall exercise such powers and perform such functions as may be laid down in the Regulations or entrusted by the Director.