Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(2) in Bihar Finance Act, 2007 (2)After clause (f) of sub-section (1) of Section 35 of Act 27 of 2005 a new clause (g) shall be inserted in the following way, namely:-"(g) sale of goods to organizations specified in Schedule V to this Act."
