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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Rajasthan - Subsection

Section 102(2)(q) in Rajasthan State Highways Act, 2014

(q)the form of application and the information to be provided therein for constructing building or other work in the control zone, under sub-section (2) of section 21;