Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(8) in The Bombay University Act, 1974 (8)"constituent College" means a college situated in the University area and made constituent under section 51, and includes a college deemed to be a constituent College under section 91;
