Section 25 in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955
25. Arrangements of receptacles in a bonded manufactory.
(1)The permanent vessels for the storage of alcohol, opium, Indian hemp and other narcotic drugs and narcotics received under bond and all the finished preparation on which duty has not been paid shall be secured with excise ticket locks.(2)All vessels intended to hold alcohol and liquid preparations shall be gauged by the officer-in-charge. They shall each bear a distinctive serial number and their full capacities distinctly and indelibly marked on them. A record of these details shall be kept in Form R.G.-I(3)Table shall be computed to show contents at an inch and tenth of an inch of the depth of each such vessel.
