Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(i) in The Securities Contracts (Regulation) Act, 1956

(i)as respects the rights of any member of the recognised stock exchange who has entered into such contract in contravention of any such bye-law, and also