Madhya Pradesh High Court
Rubabuddin vs The State Of Madhya Pradesh on 24 August, 2015
-1-
WP.No 3672/15
24/8/2015
Parties through their counsel. Shri M. Phadke, learned counsel submits that he will be filing reply during course of the day.
Office to accept the same and place it on record. Rejoinder if any be filed within four weeks. List on 28/9/2015.
(Prakash Shrivastava) Judge BDJ