Section 35(3)(a) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3)(a) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(a)[ if the application is not complete in all respects, return the same to the applicant within a period of seven working days from the date of receipt of the applications; ] [Substituted by G.S.R. 572(E), dated 8-9-2005 (w.e.f. 8-9-2005).]

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 35(3)(a) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977