Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(5) in Gujarat State Disaster Management Act, 2003

(5)Each department of the Government shall be responsible for effective implementation of the plans drawn up in this behalf.