Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 130B in The Chhattisgarh Municipal Corporation Act, 1956 130B. [ Internal Audit. [Inserted by C.G. Act No. 17 of 2011, dated 3.5.2011.] - The State Government or the Municipal Corporation may provide for internal audit of the day to day accounts of the Municipal Corporation.]
