Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(3) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(3)The documents referred to in sub-rule (1) shall also be filed alongwith the reply and the same shall be marked.