Section 1 in The Jammu and Kashmir Advocates Welfare Fund Act, 1997
1. Short title, extent and commencement.
(1)This Act may be called the Jammu and Kashmir Advocates Welfare Fund Act, 1997.(2)It extends to the whole of the Jammu and Kashmir State.(3)It shall come into force on such date as the State Government may, by notification in the Government Gazette, appoint.
