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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(c) in New Town, Kolkata Development Authority Act, 2007

(c)"Development Authority" means the New Town, Kolkata Development Authority constituted under section 3;
(ca)[ "Government" means the Government of West Bengal in the Urban Development Department.] [Inserted by West Bengal Act No. 16 of 2016, dated 20.1.2017.]