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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(2)The Chairman shall, subject to the superintendence, control and directions of the Board, have power to make such orders on the decisions of the committees constituted under sub-section (1) of Section 18, as may be within the jurisdiction of the Board and as he may deem fit. The Chairman shall inform the Board of every such order at its next meeting.