Bombay High Court
K. Razique Ahmed S/O Nisar Ahmed vs The Post Master,Sub Post Office ... on 12 October, 2018
Author: S.B. Shukre
Bench: S.B. Shukre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 342 OF 2016
K. Razique Ahmed S/o Nisar Ahmed ....Petitioner
V/S
The Post Master,sub Post Office (hsc-ii),dept.of ....Respondent
Post Mangrulpir, Post Office Mangrulpir, And Others S. Raisuddin M. Yejajul For Petitioner Mrs. Anjali Arvind Joshi For/r-2 Raj Damodar Wakode For/r-1 To 3 & 5 U.m.aurangabadkar For/r-1 To 3 & 5 For Respondent CORAM : S.B. SHUKRE, J DATE : 12th October, 2018 P.C. :
R Nos. 1 to 3 & 5 power filed already. Registry to verify S.O. after four weeks.
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