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Bombay High Court

K. Razique Ahmed S/O Nisar Ahmed vs The Post Master,Sub Post Office ... on 12 October, 2018

Author: S.B. Shukre

Bench: S.B. Shukre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 342 OF 2016

 K. Razique Ahmed S/o Nisar Ahmed                       ....Petitioner
            V/S
 The Post Master,sub Post Office (hsc-ii),dept.of    ....Respondent

Post Mangrulpir, Post Office Mangrulpir, And Others S. Raisuddin M. Yejajul For Petitioner Mrs. Anjali Arvind Joshi For/r-2 Raj Damodar Wakode For/r-1 To 3 & 5 U.m.aurangabadkar For/r-1 To 3 & 5 For Respondent CORAM : S.B. SHUKRE, J DATE : 12th October, 2018 P.C. :

R Nos. 1 to 3 & 5 power filed already. Registry to verify S.O. after four weeks.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 12/10/2018 ::: Downloaded on - 14/10/2018 01:58:16 :::