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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(2) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(2)Where a protected monuments is without an owner, the Director may, by notification in the Official Gazette, assume the guardianship of the monument.