Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 139(2)] [Section 139] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 139(2)(xxiv) in Transfer of Property Act, 1977

(xxiv)Irshad of 27th Poh, 1951.