Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Assam - Subsection

Section 39(1) in The Assam Agricultural University Act, 1968

(1)The Board shall constitute Finance Committee consisting of the following persons, namely : the Vice-Chancellor. The Secretary o the Finance, Agricultural and Animal Husbandry, and Veterinary Departments to the Government of Assam, Comptroller, one member chosen by the Board from among its non-official members.