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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(4)On receiving the nomination form, they shall be numbered serially in the order in which it is presented and a receipt in Form-6 shall be given as a token of receiving the nomination form.