Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11AA(2A)] [Section 11AA] [Entire Act]

Union of India - Subsection

Section 11AA(2A)(vii) in The Securities and Exchange Board of India Act, 1992

(vii)falling within the meaning of Chit business as defined in clause (d) of section 2 of the Chit Fund Act, 1982 (40 of 1982);