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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012

(3)The Member Secretary to the Committee, shall forward the list of the selected candidates to the Appointing Authority for being appointed to the post in the Cell.