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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Puducherry - Subsection

Section 6(1) in Puducherry Town and Country Planning Act, 1969

(1)The Board shall meet at such time and place as required and shall, subject to provisions of sub-sections (2) and (3), observe the procedure as may be prescribed in regard to the transaction of the business at such meetings.