Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(12) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(12)Notwithstanding anything contained in these rules, the Election officer may for sufficient reasons to be recorded in writing, may postpone the date of the special meeting convened under this rule and the next meeting shall be held on the day and time fixed by the Project Authority.Chapter-VII Election of Member of the Managing Committee and Chairperson of the Project Committee