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[Cites 0, Cited by 0] [Section 41(30)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(30)(f) in The Chhattisgarh Co-operative Societies Rules, 1962

(f)If the list of the symbols in clause (e) is exhausted, the Returning Officer may in his discretion allot to the candidate concerned any symbol other than those specified in the list: