Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of West Bengal - Section

Section 59 in The Bengal Agricultural Income-Tax Act, 1944

59. Receipts to be given. -

A receipt shall be given for any money paid or recovered under this Act.