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Supreme Court - Daily Orders

Commissioner Of Income Tax Ii vs M/S Lakshmi Machine Works Ltd. on 27 August, 2021

Bench: Uday Umesh Lalit, Ajay Rastogi

      ITEM NO.4                                      COURT NO.2             SECTION XII
                                       (HEARING THROUGH VIDEO CONFERENCING)

                                      S U P R E M E C O U R T O F          I N D I A
                                              RECORD OF PROCEEDINGS

      SPECIAL LEAVE PETITION (CIVIL) Diary No.28789/2020

      (Arising out of impugned final judgment and order dated 13-02-2019
      in TA No.747/2009 passed by the High Court of Judicature at Madras)

      COMMISSIONER OF INCOME TAX-II, COIMBATORE                                  Petitioner(s)

                                                             VERSUS

      M/s. LAKSHMI MACHINE WORKS LTD.                                            Respondent(s)

      (IA No.5666/2021 – FOR CONDONATION OF DELAY IN FILING)

      Date : 27-08-2021 This petition was called on for hearing today.

      CORAM :
                              HON'BLE MR. JUSTICE UDAY UMESH LALIT
                              HON'BLE MR. JUSTICE AJAY RASTOGI

      For Petitioner(s)                      Mr.   Balbir Singh, ASG
                                             Mr.   Siddhant Kohl, Adv.
                                             Mr.   Rupesh Kumar, Adv.
                                             Mr.   Shyam Gopal, Adv.
                                             Mr.   Sughosh Subramanyam, Adv.
                                             Ms.   Anil Katiyar, AOR

      For Respondent(s)

                                  UPON hearing the counsel the Court made the following
                                                     O R D E R

Issue notice on Special Leave Petition as well as on application seeking condonation of delay, returnable on 18.10.2021.

Let the matter be listed alongwith SLP (Civil) No.16117 of 2020.

                           (MUKESH NASA)                               (VIRENDER SINGH)
Signature Not Verified
                           COURT MASTER                                 BRANCH OFFICER
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.08.28
10:46:55 IST
Reason: