Supreme Court - Daily Orders
Commissioner Of Income Tax Ii vs M/S Lakshmi Machine Works Ltd. on 27 August, 2021
Bench: Uday Umesh Lalit, Ajay Rastogi
ITEM NO.4 COURT NO.2 SECTION XII
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.28789/2020
(Arising out of impugned final judgment and order dated 13-02-2019
in TA No.747/2009 passed by the High Court of Judicature at Madras)
COMMISSIONER OF INCOME TAX-II, COIMBATORE Petitioner(s)
VERSUS
M/s. LAKSHMI MACHINE WORKS LTD. Respondent(s)
(IA No.5666/2021 – FOR CONDONATION OF DELAY IN FILING)
Date : 27-08-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Balbir Singh, ASG
Mr. Siddhant Kohl, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Shyam Gopal, Adv.
Mr. Sughosh Subramanyam, Adv.
Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on Special Leave Petition as well as on application seeking condonation of delay, returnable on 18.10.2021.
Let the matter be listed alongwith SLP (Civil) No.16117 of 2020.
(MUKESH NASA) (VIRENDER SINGH) Signature Not Verified COURT MASTER BRANCH OFFICER Digitally signed by Dr. Mukesh Nasa Date: 2021.08.28 10:46:55 IST Reason: