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State of Rajasthan - Section

Section 56 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

56. Hours of work.

- The working hours of the employee shall be such as may be fixed by the respective Market Committees for the proper running of Market Committee subject to the approval of the [Director] [Substituted by Notification No. F. 10(28) Agriculture/Group-II/78, dated 7.6.1980-Rajasthan Gazette, Extraordinary, Part IV-C, dated 7.6.1980, p. 85, dated 7.6.1980.],