Punjab-Haryana High Court
Dr. Kanwarpal Singh Sandhu And Others vs State Of Punjab And Others on 8 November, 2019
104-2 RA-CW-387-2018 IN CWP-25306-2017 (O&M)
DR. KANWARPAL SINGH SANDHU AND OTHERS
VS
STATE OF PUNJAB AND OTHERS
Present: Ms.Anu Chatrath, Addl.A.G. Punjab with
Ms.Lavanya Paul, AAG, Punjab
for the applicants.
***
CM-18154-CWP-2018 Application is allowed. Review application is taken on record. CM-18153-CWP-2018 Heard. In view of the grounds taken in the application which is duly supported by an affidavit, the delay of 4 days in filing the review application is condoned.
Application is disposed of. RA-CW-387-2018 Heard. There is no error apparent on the face of record. Dismissed.
It is open to the applicants to seek appropriate remedy in accordance with law.
(RAVI SHANKER JHA) CHIEF JUSTICE (RAJIV SHARMA) JUDGE November 08, 2019.
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