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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(23) in Himachal Pradesh Private Forests Act, 1954

(23)words and expression used but not defined in this Act and defined in the Indian Forest Act, 1927, shall have the meanings respectively assigned to them in that Act.General Provision Relating To The Management of, And Exercise of Right In A Notified Forest