Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(i) in The Jammu and Kashmir Energy Conversation Act, 2011

(i)establish and prescribe such energy consumption norms and standards for designated consumers as it may consider necessary :