Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 30C in The Punjab Land Revenue Rules 30C. and 30D. [ - ] [Rules 30-C and 30-D (relating to areas now in Pakistan) omitted.]Estates and survey-marks
