Tripura High Court
Sanjoy Saha vs The State Of Tripura And Another on 7 May, 2019
Author: S. Talapatra
Bench: S. Talapatra
HIGH COURT OF TRIPURA
AGARTALA
I.A. 01 of 2019 in Review Pet.37 of 2019
Sanjoy Saha
----Petitioner(s)
Versus
The State of Tripura and Another
----Respondent(s)
For Petitioner(s) : Mr. Arijit Bhaumik, Adv. For Respondent(s) : Mr. N. Chowdhury, G.A. HON'BLE MR. JUSTICE S. TALAPATRA Order 07/05/2019 At the request of Mr. Arijit Bhaumik, learned counsel appearing for the petitioner, list the matter on 10.05.2019.
Mr. N. Chowdhury, learned G.A. has entered in the appearance for the respondents on advance notice.
JUDGE Sabyasachi B