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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(2) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(2)The Vishwavidyalaya shall settle objections raised in the audit and carry out such instructions as may be issued by the Government on the audit report.