Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 442 in Bihar Education Code, 1961 442. Too many text-books should not be bought. - Not more than two copies of any text-books should be purchased for the library of any Government or aided school. All library books should be numbered and stamped with the name of the school.(D. P. I.'s circular no. 35, dated the 29th July 1913.)
