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[Cites 0, Cited by 0] [Section 386(54)] [Section 386] [Entire Act]

State of Goa - Subsection

Section 386(54)(b) in The City of Panaji Corporation Act, 2002

(b)the rates which may be demanded for the hire of any carriage, cart, motor vehicles or other conveyance or animals hired to carry loads or persons, and restriction of the loads which may be carried by any animal or carriage, cart or other conveyance plying for hire, within the limits of the Corporation: