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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(d) in The Punjab State Council for Agricultural Education Act, 2017

(d)to review from time to time, the work done in the colleges/ institutions/departments relating to agricultural education to achieve effective coordination in the activities of the recognized colleges/ institutions/ departments of the concerned universities and give them suitable guidance and directions;