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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Sikkim - Subsection

Section 10(2) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(2)The University shall obtain prior permission/ recognition from National Council for Teacher Education (NOTE) and Bar Council of India before commencing Teachers' Training programs and Law Education Program respectively for conferring graduate or post graduate degrees. For technical courses, prior permission of the All India Council for Technical Education (AICTE) shall be obtained. For other programs permission or recognition from concerned authorities/bodies, if required by any law for the time being in force, shall be obtained.