Supreme Court - Daily Orders
Income Tax Officer Ward 1 Khammam ... vs Andhra Bank Farmers Service Co Op ... on 8 August, 2025
ITEM NO.18+56+61 COURT NO.5 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34448/2025
[Arising out of impugned final judgment and order dated 30-04-2024
in WP No. 11800/2024 passed by the High Court for The State of
Telangana at Hyderabad]
INCOME TAX OFFICER WARD 1 KHAMMAM TELANGANA & ORS. Petitioner(s)
VERSUS
ANDHRA BANK FARMERS SERVICE CO OP SOCIETY LTD Respondent(s)
(IA No. 177356/2025 - CONDONATION OF DELAY IN FILING)
WITH
Diary No(s). 38876/2025 (IV-B)
(IA No. 180557/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 37447/2025 (IV-B)
(IA No. 179092/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35607/2025 (IV-B)
(FOR ADMISSION and I.R.
IA No. 178999/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 39156/2025 (XII-A)
(IA No. 181377/2025 - CONDONATION OF DELAY IN FILING
IA No. 181381/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 35116/2025 (IX)
(IA No. 181320/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35148/2025 (XII-A)
(IA No. 181662/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 36786/2025 (IV-B)
(IA No. 181947/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35566/2025 (XII-A)
(IA No. 182147/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35631/2025 (XII-A)
(IA No. 180476/2025 - CONDONATION OF DELAY IN FILING)
Signature Not Verified
Digitally signed by
RADHA SHARMA
Date: 2025.08.12
Diary No(s). 26499/2025 (XII-A)
17:10:48 IST
Reason:
(IA No. 180816/2025 - CONDONATION OF DELAY IN FILING)
1
Diary No(s). 38899/2025 (IX)
(FOR ADMISSION and I.R.
IA No. 181839/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35580/2025 (XII-A)
(IA No. 181774/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35573/2025 (IX)
(IA No. 181857/2025 - CONDONATION OF DELAY IN FILING
IA No. 181856/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 36624/2025 (IV-B)
(IA No. 181887/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35957/2025 (XII-A)
(IA No. 180510/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 27347/2025 (IX)
(IA No. 180489/2025 - CONDONATION OF DELAY IN FILING
IA No. 180490/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Diary No(s). 24394/2025 (XII-A)
(IA No. 181750/2025 - CONDONATION OF DELAY IN FILING
IA No. 181751/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Diary No(s). 35979/2025 (IV-B)
(IA No. 180607/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35122/2025 (IV-B)
(IA No. 182917/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35131/2025 (IX)
(IA No. 181845/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35132/2025 (XII-A)
(FOR ADMISSION and I.R.
IA No. 182089/2025 - CONDONATION OF DELAY IN FILING
IA No. 182091/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 33294/2025 (XII-A)
(IA No. 183166/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 38610/2025 (IX)
(IA No. 184049/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 38376/2025 (IV-B)
(IA No. 183529/2025 - CONDONATION OF DELAY IN FILING)
2
Diary No(s). 35145/2025 (XII-A)
(FOR ADMISSION and I.R.
IA No. 183201/2025 - CONDONATION OF DELAY IN FILING
IA No. 183202/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 35081/2025 (XII-A)
(IA No. 183020/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 38010/2025 (XII-A)
(IA No. 184123/2025 - CONDONATION OF DELAY IN FILING
IA No. 184125/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT0
Diary No(s). 39441/2025 (IV-B)
(IA No. 182390/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35649/2025 (XII-A)
(IA No. 183943/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 38724/2025 (IV-B)
(IA No. 182866/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35582/2025 (IX)
(IA No. 185208/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 39846/2025 (XII-A)
(IA No. 183727/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 38902/2025 (IV-B)
(IA No. 182698/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 39851/2025 (IX)
(IA No. 183997/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35617/2025 (IX)
(IA No. 183325/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 38174/2025 (XII-A)
(IA No. 183694/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 37992/2025 (IX)
(IA No. 184785/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35554/2025 (IV-B)
(IA No. 185354/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 33884/2025 (IV-B)
(IA No. 183685/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 38060/2025 (IV-B)
3
(IA No. 185790/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 34791/2025 (IV-B)
(IA No. 183547/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35079/2025 (IX)
IA No. 182560/2025 - CONDONATION OF DELAY IN FILING
SLP(C) Dy. No. 38883/2025
(IA No. 183336/2025 - CONDONATION OF DELAY IN FILING)
WITH
Diary No(s). 27334/2025 (IX)
(IA No. 186344/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35572/2025 (XII-A)
Diary No(s). 35603/2025 (XII-A)
(IA No. 187144/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35637/2025 (IX)
FOR ADMISSION and I.R.
Diary No(s). 36602/2025 (IX)
FOR ADMISSION and I.R.
Diary No(s). 36638/2025 (IX)
FOR ADMISSION and I.R.
Diary No(s). 36787/2025 (IV-B)
Diary No(s). 36843/2025 (IV-B)
Diary No(s). 38040/2025 (IV-B)
Diary No(s). 38368/2025 (XII-A)
Diary No(s). 38707/2025 (IX)
FOR ADMISSION and I.R.
Diary No(s). 38874/2025 (IX)
Diary No(s). 38933/2025 (IV-B)
Diary No(s). 39837/2025 (IV-B)
SLP(C) Dy. No.38318/2025
(IA No. 186859/2025 - CONDONATION OF DELAY IN FILING)
WITH
Diary No(s). 35624/2025 (XII-A)
(IA No. 186614/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 35971/2025 (IX)
(IA No. 185673/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 36594/2025 (IV-B)
4
(IA No. 187152/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 38712/2025 (IV-B)
(IA No. 188301/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 39425/2025 (XII-A)
(IA No. 188322/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 40160/2025 (XII-A)
(IA No. 187333/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 41268/2025 (IV-B)
(IA No. 188304/2025 - CONDONATION OF DELAY IN FILING)
Date : 08-08-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. N Venkataraman, A.S.G.
Mrs. Nisha Bagchi, Sr. Adv.
Mr. Raj Bahadur Yadav, AOR
Mrs. Madhulika Upadhyay, Adv.
Mr. Amit Sharma Ii, Adv.
Ms. Aarti Upadhyay Mishra, Adv.
Mr. Raghav Sharma, Adv.
Ms. Madhulika Upadhyay, AOR
Mr. Raj Bahadur Yadav, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the applications seeking condonation of delay as well as in the main Special Leave Petitions.
(RADHA SHARMA) (DIVYA BABBAR)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
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